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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Sikkim - Subsection

Section 3(2)(d) in Sikkim Ecology Fund and Environment Cess Act, 2005

(d)Create a separate non laps able 'Sikkim Ecological Fund' for depositing such fee or cess as imposed by clause (c) and ensuring utilization of such fee or cess for environmental amelioration measures;