Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(f) in Telangana State Co-Operative Bank (Formation) Act, 1963 (f)'Hyderabad Co-operative Bank', means, the Hyderabad Co-operative Apex Bank Limited;
