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State of Gujarat - Section

Section 40 in Gujarat Panchayats (Second Amendment) Act, 1963

40. Amendment of section of 124 Guj. VI of 1962.- In sub-section (2) of section 124 and, sub-section (1) of section 125 principle Act, in sub-section (2), for the words "refer it back" the words "return, it" shall be substituted.