Section 26PPP(1) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964
(1)There shall be established a Fund to be called the Central Mandi Fund to which the following amount shall be credited, namely:-(a)all moneys paid to the Board under sub-section (6) of section 19;(b)such other amount as the State Government or the Board may direct.
