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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(1)(a) in The Punjab Khadi and Village Industries Board Act, 1955

(a)[ holds any office of profit under the Board other than the office of [Chairman and Chief Executive] [Substituted by Punjab Act 30 of 1964, section 5.], Secretary or Joint Secretary thereof;]