Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

British India - Section

Section 21 in The Amending Act, 1901

21. The entry relating to Mad. Act 1 of 1899 repealed by Act 12 of 1927, s. 2 and Sch.