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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Punjab - Subsection

Section 44(2) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(2)A person, who is a member of any authority of the University, and represents another body, whether of the University or not, shall retain his seat on that authority so long as, he continues to be a member of the body, by which he was appointed or nominated, and thereafter, till his successor is duly appointed or elected.