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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Telangana - Subsection

Section 12(i) in Cyberabad (Metropolitan Area) Police Act, 2004

(i)in section 26 of the principal Act, in sub-section (8) for the expression 'sections 75, 76 and 77 of the Code of Criminal Procedure, 1898' (Central Act V of 1898)., the expression "sections 70, 71 and 72 of the Code of Criminal Procedure, 1973", (Central Act 2 of 1974). shall be substituted;