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State of Haryana - Section

Section 89 in The Haryana Canal and Drainage Rules, 1976

89. Submission of demand statements to tehsils. [Sections 50 and 65(2)(f)].

- One copy of the demand statement for each village shall be sent to the tehsil concerned through the Collector for recovery. The Divisional Canal Officer may lay down if recovery is to be made in one or more instalments.