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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(1) in Andhra Pradesh Oil Palm (Regulation of Production and Processing) Rules, 2008

(1)Any Oil Palm grower having or claiming to have frown oil palm in a factory zone may apply to the occupier of the factory for the correction of any entry in the Growers Register.