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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of West Bengal - Subsection

Section 39(2) in New Town Kolkata Planning Area (Building) Rules, 2014

(2)for project, which requires "No Objection Certificate" from the Directorate of the Fire and Emergency Service, the width and height of the access gates into the premises shall not be less than 4.50 meter and 5.00 meter respectively abutting means of access.