Punjab-Haryana High Court
Amit Kumar & Ors vs Ramesh Chand Yaduvanshi on 18 November, 2016
Author: Augustine George Masih
Bench: Augustine George Masih
207
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
COCP No. 2331 of 2015
Date of Decision: November 18, 2016
Amit Kumar & others
...Petitioners
Versus
Ramesh Chand Yaduvanshi
...Respondent
CORAM: HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
Present: Mr. Anand Bhardwaj, Advocate
for the petitioners.
Mr. Rajesh Kumar Sheoran, Addl. A.G., Haryana.
*****
AUGUSTINE GEORGE MASIH, J. (Oral):
Counsel for the petitioners states that the present contempt petition has been rendered infructuous.
Disposed of as such.
Rule issued to the respondent stands discharged.
( AUGUSTINE GEORGE MASIH ) November 18, 2016 JUDGE Harish Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No 1 of 1 ::: Downloaded on - 26-11-2016 02:39:20 :::