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Punjab-Haryana High Court

Amit Kumar & Ors vs Ramesh Chand Yaduvanshi on 18 November, 2016

Author: Augustine George Masih

Bench: Augustine George Masih

                                                                            207



         IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                      CHANDIGARH

                                 COCP No. 2331 of 2015
                                 Date of Decision: November 18, 2016


Amit Kumar & others
                                                           ...Petitioners
                                 Versus
Ramesh Chand Yaduvanshi
                                                           ...Respondent

CORAM: HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH

Present:    Mr. Anand Bhardwaj, Advocate
            for the petitioners.

            Mr. Rajesh Kumar Sheoran, Addl. A.G., Haryana.

                         *****

AUGUSTINE GEORGE MASIH, J. (Oral):

Counsel for the petitioners states that the present contempt petition has been rendered infructuous.

Disposed of as such.

Rule issued to the respondent stands discharged.

( AUGUSTINE GEORGE MASIH ) November 18, 2016 JUDGE Harish Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No 1 of 1 ::: Downloaded on - 26-11-2016 02:39:20 :::