Himachal Pradesh High Court
Jai Parkash vs . Dy. Y.S. Parmar on 5 May, 2022
Bench: Sabina, Satyen Vaidya
Jai Parkash Vs. Dy. Y.S. Parmar .
University CWP No. 2388 of 2022 05.05.2022 Present: Mr. Rajesh Verma, Advocate for the petitioner.
Mr. Rakesh Kumar Sharma, Advocate on behalf of Mr. Inder Sharma, Advocate for the respondent.
r Notice.
Mr. Rakesh Kumar Advocate on behalf of Mr. Inder Sharma, Advocate Sharma, takes notice on behalf of the respondent and seeks time to file reply.
List again on 30th August, 2022.
( Sabina )
Judge
May 05, 2022 ( Satyen Vaidya )
(naveen) Judge
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