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Himachal Pradesh High Court

Jai Parkash vs . Dy. Y.S. Parmar on 5 May, 2022

Bench: Sabina, Satyen Vaidya

Jai Parkash Vs. Dy. Y.S. Parmar .

University CWP No. 2388 of 2022 05.05.2022 Present: Mr. Rajesh Verma, Advocate for the petitioner.

Mr. Rakesh Kumar Sharma, Advocate on behalf of Mr. Inder Sharma, Advocate for the respondent.

r Notice.

Mr. Rakesh Kumar Advocate on behalf of Mr. Inder Sharma, Advocate Sharma, takes notice on behalf of the respondent and seeks time to file reply.

List again on 30th August, 2022.





                                                     ( Sabina )





                                                       Judge





             May 05, 2022                       ( Satyen Vaidya )
               (naveen)                               Judge




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