Section 23 in The M.P. Nagariya Sthawar Sampatti Kar Niyam, 1964
23. Supply of copy of order to the applicant and other authority.
- Copy of the order passed under Section 18 shall be sent free of cost to the applicant. A copy of the order shall also be sent to the Property Tax Officer and Assistant Property Tax Commissioner whose orders form the subject matter of revision.
