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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(1) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

(1)Subject to the provisions of this Act, the general superintendence, direction and control over the Committee, its Chairman, Vice-Chairman and other members, its Secretary and Zother officers referred to in sub-section (2) of section 23, shall be vested in the Board.]2