Supreme Court - Daily Orders
Anjaneya Hanumanthaiah vs Union Of India on 26 September, 2023
Bench: Surya Kant, Dipankar Datta
1
ITEM NO.20 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s).281/2019
ANJANEYA HANUMANTHAIAH Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
IA No.156840/2019 - EX-PARTE AD-INTERIM RELIEF
WITH
SLP(Crl) No. 9435-9439/2019 (II-C)
SLP(Crl) No. 9491/2019 (II-C)
SLP(Crl) No. 9910/2019 (II-C)
SLP(Crl) No. 11386/2019 (II-C)
IA No. 191725/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
Date : 26-09-2023 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE SURYA KANT HON'BLE MR. JUSTICE DIPANKAR DATTA For Petitioner(s) Mr. S Nagamuthu, Sr. Adv.
Mr. Mayank Jain, Adv.
Mr. Joseph Pookkatt, Adv. Mr. Nilesh Sharma, Adv. Mr. Dhawesh Pahuja, Adv. For M/S. Ap & J Chambers, AOR Dr. Abhishek Manu Singhvi, Sr. Adv. Mr. Sunil Kumar Jain, AOR Mr. Mayank Jain, Adv.
Mr. Madhur Jain, Adv.
Mr. Mukul Rohatagi, Sr. Adv. Mr. Abhishek Manu Singhvi, Sr. Adv. Mr. Mayank Jain, Adv.
Mr. Parmatma Singh, AOR Mr. Madhur Jain, Adv.
For Respondent(s) Signature Not Verified Mr. K.M. Nataraj, A.S.G. Mr. Sonia Mathur, Sr. Adv.Digitally signed by satish kumar yadav Date: 2023.09.27 19:15:07 IST
Reason: Mr. Mukesh Kumar Maroria, AOR Mr. Kanu Agarwal, Adv. Mr. Zoheb Hussain, Adv.2
Mr. Surya Prakash V Raju, A.S.G. Mr. Raj Bahadur Yadav, AOR Mrs. Sairica Raju, Adv. Mr. Annam Venkatesh, Adv. Mr. Zoheb Hussain, Adv. Mr. Shashank Bajapi, Adv.
Mrs. Anil Katiyar, AOR Mr. B. Krishna Prasad, AOR UPON hearing the counsel the Court made the following O R D E R On a joint request made by learned counsel for the parties, list on 23.01.2024.
(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH)