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State of Himachal Pradesh - Section

Section 28 in Himachal Pradesh Board of School Education Act, 1968

28. Copies of Regulations and alterations thereof.

- A copy of every Regulation made by the Board under section 26 and of every modification or revision thereof or of each of the first regulations of the Board made or deemed to have been made under section 27 shall be submitted without undue delay to the Government for information.