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[Cites 0, Cited by 1] [Section 37] [Entire Act]

State of Uttarakhand - Subsection

Section 37(4) in Uttaranchal School Education Act, 2006

(4)For the selection of candidates for appointment as group-D, employee in an institution, there shall be a Selection Committee consisting of-
(i)the Head of such institution;
(ii)two senior teachers of the institution.
Provided that if there be no member of Scheduled Castes/Scheduled Tribes/Other Backward Classes in the selection committee so, constituted, a person from above mentioned categories, possessing appropriate qualifications shall be nominated by the Regional Additional Director of Education or the District Education Officer For the selection of group-D employee such a person shall be nominated by the Head of the institution.