British India - Act
Calcutta High Court (Jurisdictional Limits) Act, 1919
BRITISH INDIA
India
India
Calcutta High Court (Jurisdictional Limits) Act, 1919
Act 15 of 1919
- Published on 17 September 1919
- Commenced on 17 September 1919
- [This is the version of this document from 17 September 1919.]
- [Note: The original publication document is not available and this content could not be verified.]