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Bombay High Court

Indus Towers Limited, Rep. By Auth. ... vs The Village Panchayat Of Aldona Thr Its ... on 21 July, 2025

Author: Bharati Dangre

Bench: Bharati Dangre

                                        WP 728 of 2023

   Esha

               IN THE HIGH COURT OF BOMBAY AT GOA
                              WRIT PETITION NO.728 OF 2023
                                        WITH
                              WRIT PETITION NO.330 OF 2024
               WRIT PETITION NO.728 OF 2023
CHANDRAKANT U. KALANGUTKAR AND 3
ORS                                      ... PETITIONERS
  Versus
STATE OF GOA THR THE CHIEF
SECRETARY AND 4 ORS                      ... RESPONDENTS
                           WITH
                WRIT PETITION NO.330 OF 2024
INDUS TOWERS LIMITED, REP. BY
AUTH. SIGN. KUSHTA BETKEKAR               ... PETITIONER
  Versus
THE VILLAGE PANCHAYAT OF ALDONA
THR ITS SECRETARY ALDONA AND 4 ORS                                       ... RESPONDENTS
Mr. Rohit Bras De Sa, Advocate for the Petitioners in WP No. 728 of
2023 and for Respondent Nos. 2, 3, 4 and 5 in WP No. 330 of 2024.

Mr. Rama Rivankar, Advocate for the Petitioners in WP No. 330 of
2024.

                              CORAM:- BHARATI DANGRE &
                                      NIVEDITA P. MEHTA, JJ.

DATED :- 21st July, 2025 P.C:

At the request of the proxy Counsel holding for Senior Advocate, Mr. Rivankar, list on 04.08.2025.
NIVEDITA P. MEHTA, J. BHARATI DANGRE, J.
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