Bombay High Court
Indus Towers Limited, Rep. By Auth. ... vs The Village Panchayat Of Aldona Thr Its ... on 21 July, 2025
Author: Bharati Dangre
Bench: Bharati Dangre
WP 728 of 2023
Esha
IN THE HIGH COURT OF BOMBAY AT GOA
WRIT PETITION NO.728 OF 2023
WITH
WRIT PETITION NO.330 OF 2024
WRIT PETITION NO.728 OF 2023
CHANDRAKANT U. KALANGUTKAR AND 3
ORS ... PETITIONERS
Versus
STATE OF GOA THR THE CHIEF
SECRETARY AND 4 ORS ... RESPONDENTS
WITH
WRIT PETITION NO.330 OF 2024
INDUS TOWERS LIMITED, REP. BY
AUTH. SIGN. KUSHTA BETKEKAR ... PETITIONER
Versus
THE VILLAGE PANCHAYAT OF ALDONA
THR ITS SECRETARY ALDONA AND 4 ORS ... RESPONDENTS
Mr. Rohit Bras De Sa, Advocate for the Petitioners in WP No. 728 of
2023 and for Respondent Nos. 2, 3, 4 and 5 in WP No. 330 of 2024.
Mr. Rama Rivankar, Advocate for the Petitioners in WP No. 330 of
2024.
CORAM:- BHARATI DANGRE &
NIVEDITA P. MEHTA, JJ.
DATED :- 21st July, 2025 P.C:
At the request of the proxy Counsel holding for Senior Advocate, Mr. Rivankar, list on 04.08.2025.
NIVEDITA P. MEHTA, J. BHARATI DANGRE, J.Page 1 of 1
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