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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(4) in The Assam Finance Service Rules, 1963

(4)A candidate shall produce to the Commission certificates of good character from-
(a)the Principal (Academic) or Administrative Officer of the University or institution where he last studied; and
(b)two respectable persons who are well acquainted with (but not) related to him.