Section 28B(1)(h) in The U.P. Panchayat Raj Act, 1947

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State of Uttar Pradesh - Subsection

Section 28B(1)(h) in The U.P. Panchayat Raj Act, 1947

(h)the performance of functions specifically assigned to the Bhumi Prabandhak Samiti under the U.P. Zamindari Abolition and Land Reforms Act, 1950 or any other enactment; and

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State of Uttar Pradesh - Subsection

Section 28B(1)(h) in The U.P. Panchayat Raj Act, 1947