Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 13 in The Delhi Pharmaceutical Sciences and Research University Act, 2008 13. Other officers. (1)The manner of appointment, emoluments, powers and duties of the other officers of the University shall be such as may be prescribed.
