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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1) in The Gopalpur Port Rules, 1987

(1)All sea-going vessels on entering or leaving the port between sunrise and sunset, shall fly their National Flag, and when entering the port, each vessel shall show her number. Vessels anchoring in the roadstead must leave sufficient searoom for other vessels to enter or leave the harbour.