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[Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act]

State of Andhra Pradesh - Subsection

Section 35(4)(a) in Andhra Pradesh Co-Operative Societies Act, 1964

(a)the necessary wearing apparel, cooking vessels, beds and bedding and such personal ornaments of a woman as in accordance with religious usage cannot be parted with by her ;