Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(k) in Uttar Pradesh Excise (Movement of Liquor and Power Alcohol) Rules, 2019

(k)"Power Alcohol" means Denatured Absolute Alcohol whose strength is not less than 99.5 v/v which is denatured according to rules before issue to any Petroleum Depot;