Allahabad High Court
Dr. Ashok Kumar Chopra And 16 Ors. vs Union Of India & 6 Ors. on 20 September, 2013
Bench: Rajes Kumar, Manoj Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 51818 of 2013 Petitioner :- Dr. Ashok Kumar Chopra And 16 Ors. Respondent :- Union Of India & 6 Ors. Counsel for Petitioner :- Anshul Kumar Singhal,Vinod Kumar Agrawal Counsel for Respondent :- C.S.C.,A.S.G.I.-7807/2013,Anurag Khanna Hon'ble Rajes Kumar,J.
Hon'ble Manoj Misra,J.
Put up on 27th September, 2013 as fresh along with the record of Writ Petition No. 49570 of 2013.
Order Date :- 20.9.2013 OP