Delhi High Court - Orders
Imperia Structures Limited & Ors vs The State Of Nct Of Delhi & Ors on 2 August, 2024
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 4338/2024
IMPERIA STRUCTURES LIMITED & ORS. .....Petitioners
Through: Mr. Prashant Mishra and Mr. S.K.
Rai, Advocates.
versus
THE STATE OF NCT OF DELHI & ORS. .....Respondents
Through: Ms. Shubhi Gupta, APP for the State
with SI Harendra Singh, Section-
VI/EoW.
Mr. Alankrit Bhatnagar and Mr.
Suryansh Vashisth, Advocates for
proposed Complainants.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 02.08.2024 Mr. Prashant Mishra, learned counsel appearing for the petitioner seeks leave to withdraw the present quashing petition, with liberty to file afresh for the same relief.
Accordingly, the petition is disposed-of as withdrawn, with liberty as prayed-for; without making any observations on the merits of the matter.
Pending applications, if any, also stand disposed-of.
ANUP JAIRAM BHAMBHANI, J AUGUST 2, 2024/ak This is a digitally signed order.
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