Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Madhya Pradesh - Subsection Section 9(2) in Madhya Pradesh Prakoshtha Swamitva Rules, 2019 (2)Under sub-section 1 of section 21 of the Act, the Bye- Laws of the association of apartment owners is annexed hereto as Schedule-I.
