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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(2)(b) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(b)Separate Special Homes should be set up for boys and girls in the age group of 10-18 years.