Section 128(2)(a) in Motor Vehicles Act, 1939

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Union of India - Subsection

Section 128(2)(a) in Motor Vehicles Act, 1939

(a)any person who being required under the provisions of this Act to give his name and address refuses to do so, or gives a name or address which the police officer has reason to believe to be false, or

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Union of India - Subsection

Section 128(2)(a) in Motor Vehicles Act, 1939