Supreme Court - Daily Orders
Ashok Kumar Sharma, Indian Forest ... vs Union Of India on 20 October, 2023
Bench: B.R. Gavai, Aravind Kumar, Prashant Kumar Mishra
ITEM NO.66 COURT NO.4 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 1164/2023
ASHOK KUMAR SHARMA, INDIAN
FOREST SERVICE (RETD) & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(FOR ADMISSION and IA No.214764/2023-STAY APPLICATION )
Date : 20-10-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE ARAVIND KUMAR
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
For Petitioner(s)
Mr. Prashanto Chandra Sen, Sr. Adv.
Mr. Kaushik Choudhury, AOR
Ms. Shibani Ghosh, Adv.
Mr. Saksham Garg, Adv.
Mr. Jyotirmoy Chatterjee, Adv.
Ms. Khyati Jain, Adv.
Ms. Akshata Chhabra, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1. Issue notice, returnable in six weeks.
2. Dasti, in addition, is permitted.
3. In addition to the usual mode, liberty is granted to the petitioner to serve notice on the Central Agency.
Signature Not Verified(DEEPAK SINGH) Digitally signed by Deepak Singh Date: 2023.10.21 (ANJU KAPOOR) COURT MASTER (SH) 12:55:05 IST Reason: COURT MASTER (NSH)