Central Information Commission
Mr. The President vs Ministry Of Shipping,Road Transport ... on 28 March, 2013
Central Information Commission
Room No. 305, 2nd Floor, 'B' Wing, August Kranti Bhavan,
Bhikaji Cama Place, New Delhi110066
Web: www.cic.gov.in Tel No: 26167931
Case No. CIC/SS/C/2012/000644
Dated: 28.3.2013
Name of Complainant : Universal Human Rights Association
Bihar
Name of Respondent: M/s Ajay Travel Pvt. Ltd.
New Delhi
ORDER
The Commission has received a petition dated 1.6.2012 from Universal Human Rights Association, Bihar against M/s Ajay Travel Pvt. Ltd., New Delhi for deemed refusal to his RTI request dated 4.11.2011.
2. On perusal of the petition submitted by the Complainant, it is observed that the Complainant herein is a Firm, and not a 'citizen' and hence not qualified under Section 3 of the RTI Act, 2005 to initiate RTI proceedings. it is also observed that the respondent viz. "M/s Ajay Travel Pvt. Ltd." do not qualify to be a 'public authority' under Section 2 (h) of the RTI Act, 2005.
3. Therefore, the instant appeal/complaint is not maintainable.
4. The matter is closed at Commission's end.
(Sushma Singh) Information Commissioner Authenticated true copy:
(D.C. Singh) Dy. Registrar Copy to:
1. Universal Human Rights Association, Kumharar, Bahadurpur, Housing Colony, Aagamkuan, Patna, Bihar - 26.