Section 30(1) in West Bengal Municipal Corporation Act, 2006

[Cites 0, Cited by 0] [Section 30] [Entire Act]

(1)Save as otherwise provided in this Act, the Corporation shall have the following officers, namely :-

(a)the Commissioner,

(b)the Chief Engineer,

(c)the Deputy Commissioner, Revenue,

(d)the Health Officer.

(e)the Finance Officer,

(f)the Chief Auditor,

(g)the Secretary, and

(h)such other officers as may be designated by the State Government in this behalf.

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