Supreme Court - Daily Orders
Dr. Rakesh Kumar Mishra vs Union Of India . on 5 April, 2017
Bench: R. Banumathi, Sanjay Kishan Kaul
ITEM NO.14 COURT NO.7 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 91/2017
DR. RAKESH KUMAR MISHRA AND ORS. Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(with appln. (s) for exemption from filing O.T.)
Date : 05/04/2017 This petition was called on for hearing today.
CORAM : HON'BLE MRS. JUSTICE R. BANUMATHI
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Sukumar Pattajoshi, Sr. Adv.
Mr. S. N. Tripathi, Adv.
Mr. K.B. Upadhyay, Adv.
Mr. S. R. Setia, Adv.
For Respondent(s) Mr. A. K. Panda, Sr. Adv.
Mr. Praneet Pranav, Adv.
Mr. G. S. Makker, Adv.
UPON hearing counsel the Court made the following
O R D E R
The learned senior counsel appearing for the petitioners seeks leave to withdraw this Writ Petition reserving liberty to the petitioners to move the High Court for appropriate relief.
Permission is granted.
The Writ Petition is, accordingly, dismissed as withdrawn with liberty as prayed for.
(Jayant Kumar Arora) (Suman Jain)
Court Master Court Master
Signature Not Verified
Digitally signed by
JAYANT KUMAR ARORA
Date: 2017.04.11
15:29:44 IST
Reason: