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[Cites 1, Cited by 11]

Bombay High Court

Humbe Tai Shahadev And Anr vs Maharashtra Public Service Commission ... on 15 September, 2023

Author: Nitin Jamdar

Bench: Nitin Jamdar

                                                                       Board Sr.No.:-2

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2862 OF 2023

 The State Of Maharashtra Through The          ....PETITIONER
 Secretary General Administrative Dept
 Mantralaya Mumbai
             V/S
 Yojana Shriniwa Kulkarni                    ....RESPONDENT

WITH WRIT PETITION NO. 2859 OF 2023 The State Of Maharashtra Through Secretary ....PETITIONER General Administrative Department Mumbai V/S Gajanan Santosh Chavan ....RESPONDENT WITH WRIT PETITION NO. 5614 OF 2023 Abhaysinh Babasaheb Patil And Anr ....PETITIONER V/S Govt. Of Maharashtra Thru The Prin. Secretary, ....RESPONDENT Gen Administration Dept. And Ors WITH WRIT PETITION NO. 2891 OF 2023 Smt. Rohini Bhujang Gaikwad And Ors ....PETITIONER V/S The Secretary Of Revenue And Forest Dept. And Page 1/4 ::: Uploaded on - 15/09/2023 ::: Downloaded on - 16/09/2023 06:42:18 ::: Ors WITH WRIT PETITION NO. 8527 OF 2023 Akash Dnyaneshwar Jadhav And Ors ....PETITIONER V/S The State Of Maharashtra Thru Prin. Secretary, ....RESPONDENT Generarl Administration Dept. And Ors WITH WRIT PETITION NO. 2722 OF 2023 Akshay Ashok Chaudhari And Ors ....PETITIONER V/S Government Of Maharashtra Thr Principal ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 2861 OF 2023 The State Of Maharashtra Through The ....PETITIONER Secretary General Administrative Department Mantralaya Mumba V/S Rajat Manohar Agrawal ....RESPONDENT WITH WRIT PETITION NO. 3808 OF 2022 Aniket S/o Anandrao Mane ....PETITIONER V/S The State Of Maharashtra Thr. Secretary Urban ....RESPONDENT Development Dept. And Ors ....RESPONDENT Page 2/4 ::: Uploaded on - 15/09/2023 ::: Downloaded on - 16/09/2023 06:42:18 ::: WITH WRIT PETITION STAMP NO. 11330 OF 2023 Humbe Tai Shahadev And Anr ....PETITIONER V/S Maharashtra Public Service Commission And ....RESPONDENT Ors WITH WRIT PETITION NO. 5521 OF 2023 Indrajeet Arjun Pawar ....PETITIONER V/S State Of Maha. Thr. Sec. Of Revenue And Ors....RESPONDENT Dr. Birendra B. Saraf, Advocate General a/w Mr. V. A. Thorat, Sr.Advoate, Mr. Mihir Desai Sr. Advocate, Mr. P. P. Kakade,GP, Mr. B. V.Samant, AGP a/w Shri. M. M. Pable AGP a/w Smt. R. A. Salunkhe & Shri.S.H.Kankal, AGP for the State/Petitioner in WP/2862/2023, WP/2861/2023 & WP/2859/2023 & for Respondent State in the other Petitions. Mr. Atul Damle, Sr. Advocate a/w Mr. Suresh M. Sabrad, Page 3/5Ms Payal Vardhan, Mr. Pratik Sabrad & Mr. Gracy Baldhana, for the Petitioner in WP/8527/2023. Mr. Sangharsh V. Waghmare a/w Mr. Rahul Salve for Petitioner in WPST/ 11330/2023. Ms. Sabiha Ansari a/w Ms. Aisha Shaikh & Ms Tanvi Rane for Respondent No.s 1 to 5 in WP/2859/2023, Respondent No. 4 to 8 in WP/2861/2023 and Applicant in IA/2427/2023 & in IA(ST)/7101/2023 Mr. Saurav N. Katkar i/b Mr.Shantanu Raktate for the Petitioner in WP/2891/2023. & for Respondent Nos. 14 to 16 & 18 in WP/2859/2023.

Mr. Tejas D. Deshmukh a/w Mr. Anshuman Deshmukh for Page 3/4 ::: Uploaded on - 15/09/2023 ::: Downloaded on - 16/09/2023 06:42:18 ::: Applicants in IA/14323/2023. Ms. Kavita Solunke for Res No. 2 & 3 in WP/3808/2022. Mr. Rajeshirke a/w Mr. Nikhil Pawar for Petitioner in WP/5521/2023.

Mr. Hassan Khan i/b Mr. Sayyed T. Yassen for Applicant in IA/14223/2023 in WP/2862/2023 Ms. Madhavi Ayyapan i/b Talekar & Associates for Applicant in IAST/25732/2023 in WP/2861/2023 CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE JUSTICE SMT MANJUSHA AJAY DESHPANDE, JJ DATE : 15th September, 2023 P.C. :

S. O. to 18/10/2023 ( at 2.30 pm).
( FOR REGISTRAR JUDICIAL - I ) Page 4/4 ::: Uploaded on - 15/09/2023 ::: Downloaded on - 16/09/2023 06:42:18 :::