Supreme Court - Daily Orders
Nalgonda Srinivasa Rao vs Dr. B. Kishore on 21 January, 2020
Bench: Uday Umesh Lalit, Indu Malhotra, Krishna Murari
ITEM NO.1 COURT NO.6 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 1700/2017 in C.A. No. 5099/2006
NALGONDA SRINIVASA RAO & ORS. Petitioner(s)
VERSUS
DR. B. KISHORE & ANR. Respondent(s)
(impleading party ON IA 70059/2017 and IA No.133928/2017-impleading
party[ SUBJECT TO OVERNIGHT PART-HEARD MATTER, TO BE TAKEN UP AT
THE TOP OF THE BOARD ]
IA No. 73602/2019 - CLARIFICATION/DIRECTION
IA No. 100457/2018 - INTERVENTION APPLICATION
IA No. 73599/2019 - INTERVENTION/IMPLEADMENT
IA No. 124920/2018 - INTERVENTION/IMPLEADMENT
IA No. 124913/2018 - INTERVENTION/IMPLEADMENT
IA No. 133928/2017 - INTERVENTION/IMPLEADMENT
IA No. 70059/2017 - INTERVENTION/IMPLEADMENT)
WITH
MA 284/2017 in C.A. No. 5099/2016 (XII-A)
(the
FOR DIRECTION FILED BY MRS. ANJANI AIYAGARI ON IA 73241/2017
FOR [I/A FOR PERMISSION TO FILE IMPLEADMENT PETITION] ON IA
77697/2017
FOR impleading party ON IA 77699/2017
FOR INTERVENTION/IMPLEADMENT ON IA 77699/2017
FOR DIRECTION ON IA 77709/2017
IA No. 77709/2017 - CLARIFICATION/DIRECTION
IA No. 73241/2017 - CLARIFICATION/DIRECTION
IA No. 77697/2017 - I/A FOR PERMISSION TO FILE IMPLEADMENT PETITION
IA No. 77699/2017 - INTERVENTION/IMPLEADMENT)
CONMT.PET.(C) No. 1701/2017 in C.A. No. 5099/2006 (XII-A)
MA 637/2017 in C.A. No. 5101/2006 (XII-A)
(FOR
FOR DIRECTION ON IA 75550/2017
IA No. 75550/2017 - CLARIFICATION/DIRECTION)
MA 638/2017 in C.A. No. 5100/2006 (XII-A)
(FOR
FOR DIRECTION ON IA 75571/2017
IA No. 75571/2017 - CLARIFICATION/DIRECTION)
CONMT.PET.(C) No. 1702/2017 in C.A. No. 5099/2006 (XII-A)
Signature Not Verified
CONMT.PET.(C) No. 1703/2017 in C.A. No. 5099/2006 (XII-A)
Digitally signed by
GEETA AHUJA
Date: 2020.01.21
17:39:44 IST
Reason:
CONMT.PET.(C) No. 1810/2017 in C.A. No. 5099/2006 (XII-A)
CONMT.PET.(C) No. 1950/2017 in C.A. No. 5101/2006 (XII-A)
(FOR INTERVENTION party ON IA 133754/2018 BY Senthil Jagadeesan
FOR DIRECTION party ON IA 133761/2018 BY Senthil Jagadeesan
FOR impleading party ON IA 68935/2018
FOR INTERVENTION/IMPLEADMENT ON IA 68935/2018
FOR impleading party ON IA 68942/2018
FOR INTERVENTION/IMPLEADMENT ON IA 68942/2018
FOR CLARIFICATION/DIRECTION ON IA 69699/2018
FOR CLARIFICATION/DIRECTION ON IA 69704/2018
FOR impleading party ON IA 96996/2018
FOR INTERVENTION/IMPLEADMENT ON IA 96996/2018
FOR impleading party ON IA 96997/2018
FOR INTERVENTION/IMPLEADMENT ON IA 96997/2018
FOR impleading party ON IA 97268/2018
FOR INTERVENTION/IMPLEADMENT ON IA 97268/2018
FOR impleading party ON IA 97269/2018
FOR INTERVENTION/IMPLEADMENT ON IA 97269/2018
FOR CLARIFICATION/DIRECTION ON IA 97272/2018
FOR impleading party ON IA 98904/2018
FOR INTERVENTION/IMPLEADMENT ON IA 98904/2018
FOR CLARIFICATION/DIRECTION ON IA 98906/2018
IA No. 69704/2018 - CLARIFICATION/DIRECTION
IA No. 69699/2018 - CLARIFICATION/DIRECTION
IA No. 98906/2018 - CLARIFICATION/DIRECTION
IA No. 97272/2018 - CLARIFICATION/DIRECTION
IA No. 97268/2018 - INTERVENTION/IMPLEADMENT
IA No. 96997/2018 - INTERVENTION/IMPLEADMENT
IA No. 96996/2018 - INTERVENTION/IMPLEADMENT
IA No. 68942/2018 - INTERVENTION/IMPLEADMENT
IA No. 98904/2018 - INTERVENTION/IMPLEADMENT
IA No. 68935/2018 - INTERVENTION/IMPLEADMENT
IA No. 97269/2018 - INTERVENTION/IMPLEADMENT)
CONMT.PET.(C) No. 1951/2017 in C.A. No. 5101/2006 (XII-A)
( FOR impleading party ON IA 98514/2018
FOR INTERVENTION/IMPLEADMENT ON IA 98514/2018
IA No. 98514/2018 - INTERVENTION/IMPLEADMENT)
CONMT.PET.(C) No. 1952/2017 in C.A. No. 5099/2006 (XII-A)
Diary No(s). 26117/2018 (XII-A)
( FOR [APPLICATION FOR PERMISSION TO FILE CONTEMPT PETITION] ON IA
97585/2018
IA No. 97585/2018 - APPLICATION FOR PERMISSION TO FILE CONTEMPT
PETITION)
Diary No(s). 26647/2018 (XII-A)
( FOR impleading party ON IA 100085/2018
FOR INTERVENTION/IMPLEADMENT ON IA 100085/2018
FOR impleading party ON IA 100088/2018
IA No. 100088/2018 - INTERVENTION/IMPLEADMENT
IA No. 100085/2018 - INTERVENTION/IMPLEADMENT)
Date : 21-01-2020 These matters were called on for hearing today.
-2-
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MS. JUSTICE INDU MALHOTRA
HON'BLE MR. JUSTICE KRISHNA MURARI
For the appearing parties:
Mr. Guru Krishna Kumar,Sr.Adv.
Mr. Vipin Nair,Adv.
Mr. P.B.Suresh,Adv.
Mr. Karthik Jayashankar,Adv.
Col. R.Balasubra;manian,Sr.Adv.
Mr. V.Sridhar Reddy,Adv.
Mr. Abhijit Sengupta,Adv.
Mr. Kumar Neeraj,Adv.
Mrs. Anjani Aiyagari,Adv.
Ms. Tanmaya Agartwal,Adv.
Dr. E. Seshagiri Rao,Adv.
Mr. Venkateshwar Rao Anumolu,Adv.
Mr. Chandra Mohan Anisetty,Adv.
Mr. D.Srinivas,Adv.
Mr. AVS Raju,Adv.
Mr. P.M. Subramanayan,Adv.
Mr. Somnatha Padhan,Adv.
Mr. D.Rama Krishna Reddy,Adv.
Mr. D.Tejaswi Reddy,Adv.
Mr. V.Ramesh,Adv.
Mr. Siddharth Bansal,Adv.
Mr. Shekhar Kumar,Adv.
Mr. Yashaswini Bansal,Adv
Mr. Senthil Jagadeesan,Adv.
Mr. B.Karuna Karan,Adv.
Ms. Sonakshi Malhan,Adv.
Ms. Shruti Chowdhary,Adv.
Ms. Mrinal Kanwar,Adv.
Mr. Prabhakar Parnam,Adv.
Mr. R.Ravi,Adv.
Mr. A.V.Rao,Adv.
-3-
Mr. Sadineni Ravi Kumar,Adv.
Mr. Ch. Leela Sarveswar,Adv.
Mr. D.Srinivas,Adv.
Mr. R.Ravi,Adv.
Mr. M.A.Chinnasamy,Adv.
Mr. G.N.Reddy,Adv.
Mr. T.Vijaya Bhaskar Reddy,Adv.
Mr. P.Venkat Reddy,Adv.
Mr. Prashant Tyagi,Adv.
Mr. P.Srinivas Reddy,Adv.
Mr. M. Vijaya Bhaskar, AOR
Mr. Tanmaya Agarwal, AOR
Mr. Sadineni Ravi Kumar, AOR
Mr. Venkateswara Rao Anumolu, AOR
Mr. Shekhar Kumar, AOR
Mrs. Anjani Aiyagari, AOR
Mr. Abhijit Sengupta, AOR
M/S. Venkat Palwai Law Associates, AOR
Mr. Guntur Prabhakar, AOR
Mrs. Anjani Aiyagari, AOR
Mrs. D. Bharathi Reddy, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 25.2.2020.
(SUMAN WADHWA) (SUMAN JAIN) AR CUM PS BRANCH OFFICER