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Allahabad High Court

Radha Soami Satsang Sabha vs State Of U.P. And Others on 13 January, 2010

Bench: Amitava Lala, S.N.H. Zaidi

Court No. - 3

Case :- WRIT - C No. - 45792 of 2009

Petitioner :- Radha Soami Satsang Sabha
Respondent :- State Of U.P. And Others
Petitioner Counsel :- Arvind Kumar Tewari,Saran Kumar,Shashi Nandan
Respondent Counsel :- C.S.C.,A.N. Singh,H.P.Dubey,Rajesh Tripathi

Hon'ble Amitava Lala,J.

Hon'ble S.N.H. Zaidi,J.

Let the writ petition appear in the next cause list. Interim order earlier granted by this Court will continue till the next date of listing.

Order Date :- 13.1.2010 SKT/-