Allahabad High Court
Radha Soami Satsang Sabha vs State Of U.P. And Others on 13 January, 2010
Bench: Amitava Lala, S.N.H. Zaidi
Court No. - 3 Case :- WRIT - C No. - 45792 of 2009 Petitioner :- Radha Soami Satsang Sabha Respondent :- State Of U.P. And Others Petitioner Counsel :- Arvind Kumar Tewari,Saran Kumar,Shashi Nandan Respondent Counsel :- C.S.C.,A.N. Singh,H.P.Dubey,Rajesh Tripathi Hon'ble Amitava Lala,J.
Hon'ble S.N.H. Zaidi,J.
Let the writ petition appear in the next cause list. Interim order earlier granted by this Court will continue till the next date of listing.
Order Date :- 13.1.2010 SKT/-