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[Cites 0, Cited by 0] [Section 68BC(1)] [Section 68BC] [Entire Act]

Union of India - Subsection

Section 68BC(1)(ii) in The Employees' Provident Funds Scheme, 1952

(ii)the share of contributions with interest thereon in the amount standing to the credit in the Fund of the member/ or together with the spouse who is also a member, is not less than twenty thousand rupees: