Delhi High Court - Orders
M/S. Bans International vs Principal Commissioner Of Customs ... on 3 October, 2023
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12910/2023
M/S. BANS INTERNATIONAL ..... Petitioner
Through: Mr. Priyadarshi Manish, Adv.
versus
PRINCIPAL COMMISSIONER OF CUSTOMS (IMPORT) &
ANR. ..... Respondents
Through: Mr. Aditya Singla, SSC (CBIC)
with Mr. Sahil Sharma, Adv.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 03.10.2023 CM APPL. 50859/2023 Allowed, subject to all just exceptions. The application shall stand disposed of. W.P.(C) 12910/2023,CM APPL. 50858/2023 On being queried with respect to the maintainability of the writ petition, Mr. Manish, learned counsel appearing for the appellant sought liberty to convert the instant matter into a statutory appeal. We, accordingly, grant the said liberty. Let the appellant take appropriate steps for conversion of the instant matter into a statutory appeal. The office to re-number the matter and place it before the appropriate Bench upon completion of all formalities.
List again on 30.11.2023.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
OCTOBER 03, 2023/neha This is a digitally signed order.
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