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Delhi High Court - Orders

M/S. Bans International vs Principal Commissioner Of Customs ... on 3 October, 2023

Author: Yashwant Varma

Bench: Yashwant Varma, Dharmesh Sharma

                             $~19
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +    W.P.(C) 12910/2023
                                  M/S. BANS INTERNATIONAL                         ..... Petitioner
                                                   Through: Mr. Priyadarshi Manish, Adv.
                                                   versus
                                  PRINCIPAL COMMISSIONER OF CUSTOMS (IMPORT) &
                                  ANR.                                       ..... Respondents
                                                   Through: Mr. Aditya Singla, SSC (CBIC)
                                                              with Mr. Sahil Sharma, Adv.
                                  CORAM:
                                  HON'BLE MR. JUSTICE YASHWANT VARMA
                                  HON'BLE MR. JUSTICE DHARMESH SHARMA
                                                   ORDER

% 03.10.2023 CM APPL. 50859/2023 Allowed, subject to all just exceptions. The application shall stand disposed of. W.P.(C) 12910/2023,CM APPL. 50858/2023 On being queried with respect to the maintainability of the writ petition, Mr. Manish, learned counsel appearing for the appellant sought liberty to convert the instant matter into a statutory appeal. We, accordingly, grant the said liberty. Let the appellant take appropriate steps for conversion of the instant matter into a statutory appeal. The office to re-number the matter and place it before the appropriate Bench upon completion of all formalities.

List again on 30.11.2023.

YASHWANT VARMA, J.

DHARMESH SHARMA, J.

OCTOBER 03, 2023/neha This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/10/2023 at 00:11:12