[Cites 0, Cited by 0]
[Section 7]
[Entire Act]
State of Uttar Pradesh - Subsection
Section 7(2) in Uttar Pradesh Ground Water (Management and Regulation) Act, 2019
| 1 | The Chief Secretary, Government of Uttar Pradesh | Chairperson |
| 2 | The Additional Chief Secretary/PrincipalSecretary, Minor Irrigation and Ground Water Department,Government of Uttar Pradesh | Member |
| 3 | The Additional Chief Secretary/PrincipalSecretary, Finance Department, Government of Uttar Pradesh | Member |
| 4 | The Engineer-in-Chief, Irrigation and WaterResources Department, Uttar Pradesh | Member |
| 5 | The Director, Agriculture Department, UttarPradesh | Member |
| 6 | The Director, Horticulture Department, UttarPradesh | Member |
| 7 | The Member Secretary, Uttar Pradesh PollutionControl Board | Member |
| 8 | The Chief Town and Country Planner, Awas evamShahri Niyojan Vibhag, Uttar Pradesh | Member |
| 9 | The Director, Awas Bandhu, Uttar Pradesh | Member |
| 10 | The Director, Local Bodies, Uttar Pradesh | Member |
| 11 | The Managing Director, Uttar Pradesh Jal Nigam | Member |
| 12 | The Chief Engineer, Minor Irrigation Department,Uttar Pradesh | Member |
| 13 | The Director. Industries Department, UttarPradesh | Member |
| 14 | The Regional Director, Central Ground WaterBoard (NR) | Member |
| 15 | The Principal Chief Conservator of Forest,Forest Department, Uttar Pradesh | Member |
| 16 | Three Subject Experts (to be nominated by theState Government), having long standing working experience ofground water management in the State of Uttar Pradesh | Member |
| 17 | An eminent person from Public/Non-GovernmentOrganisation/ Social Sector working in the field of ground water | Member |
| 18 | One representative (as invitee) each from therespective Block Panchayat Ground Water Management Committee,Municipal Ground Water Management Committee and District GroundWater Management Council | Member |