Delhi High Court - Orders
Sh. Ranjeet Yadav vs Union Of India And Ors on 18 February, 2019
Author: S. Muralidhar
Bench: S.Muralidhar, Sanjeev Narula
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12109/2018
SH. RANJEET YADAV ..... Petitioner
Through Mr. Vikas Tripathi & Ms. Mandavi
Pandey, Advocates
versus
UNION OF INDIA AND ORS. ..... Respondent
Through Mr. Dilbagh Singh, Sr.CGC for
Respondents No.1 to 3
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
ORDER
% 18.02.2019
1. Last opportunity is granted to the Petitioner to file rejoinder by the next date.
2. List on 22nd July, 2019.
S. MURALIDHAR, J.
SANJEEV NARULA, J. FEBRUARY 18, 2019 mw