Andhra Pradesh High Court - Amravati
E. Durvasulu Naidu, vs E. Yengamma on 26 July, 2021
Author: M.Venkata Ramana
Bench: M.Venkata Ramana
IA No. 1 OF 2021
IN
CMA NO: 173 OF 2021
Between:
&. Durvasulu Naidu, S/o E. Rangaiah Naidu, aged 68 years
Thimminaidupalem Village, Tirupati Rural Mandal, Chittoor District.
..Petitioner/Appellany1s"
Respondent.
AND
E, Yengamma, W/o E. Rangaiah Naidu (Died)
E. Neelamma, D/o Rangaiah Naidu (Died)
Kilari Ratna Naidu, S/o K. Srinivasulu Naidu, aged 66 years, Agriculturist.
Kilari Lakshmaiah Naidu, S/o K. Srinivasulu Naidu, aged 74 years, Agriculturist,
BeN
R3 and R4 are resident of Thimminaidupalem Villlage, Akkarampalli Post,
Tirupati Urban Mandal, Chittoor District.
&. K. Subrahmanyam, S/o.Rosalan, aged 68 years, Cultivation.
6. K. Bhaskaraiah, S/o Rosaiah, aged 64 years, Cultivation.
5 and R6 are Resident of Thimminaidupaiem Village, Tirupati Urban Mandal,
Chittoor District.
Aipala Kastun, W/o late Venkatramaiah, aged about 64 years, Housewife.
. ¥.B. Bapujl @ Y. Bala Suresh Bapuji, S/o late Jayaramaiah, aged about 45
years.
co
R? and R8 are Residing at D.No.5-256/8, Ullipatteda, M.R.Palli Tirupati-2.
.. .Respondents/Respondents 2,3,8,9,10,11,15 & 16
9. Sadu Amruthavalli, W/o Sadu Venkateswara Prasad, aged 54 years, Housewife.
10.Sadu Hima Bindu, W/o Ch. Sathish, aged 31 years, Housewife, Residing at
2015, Olivander Dr. Carry, 27519, North Carolina, USA Rep. by ner GPA Sadu
Harish, S/o Sadu Venkateswara Prasad, aged 20 vears, Business,
RQ and R10 are residents of D.No.8-2-91, Fiat Nos. 201, 202, 2nd flocr, Old MLH.
Road, Bhavani Nagar, Tirupati.
. Respondents/Appeillants
Whereas upon motion made unto this Court this day by M/s K. Ramamohan,
Advocate for petitioner this court hath granted ad interim injunction in favour of the
petitioner restraining the respondents from alienating the suit schedule property in O.8.
No. 2 of 1975 on the file of the Court of Additional Senior Civil Judge, Tirupati, pending
further orders on this petition.
A SCHEDULE
S.No. Suriey Noi
- "4 As:pér. final. decree in: DIA, 626183
"ods SCHEDULE nos
Wet
Het
Wet
Chitloor district, Puttir
L 79/3
2, A OFS
3
_ aecounts
3703
mo Ae hittoor
| accounts,
prs
23 FFB
6. 17U3.
7122/9
: 8 mo, Wester av
Met
aye thétohed pul
"Eastern nalfof the thatched: Autout of the two huts in Ravillavari Palli.
Moir
onthe file of sub.court, Tirupati... Ee
: he Chittoor ist Tel, Puttar. labia, Kammapal er group, K ammapatl village accounts.
Extent
0.66 2/8 cents out of Ac. 1.22 cents
G82 1/3 cents out af Ac. /.22 cents
talug, Kammapalle group, Ravillavaripalie village
0.23 cents out-of 0.25.cents
tal 1G, Kammapall € group, Ravi llavaripatle. Village
0,04 cents out of Ac.2.22 cents
1.22 cents out ofAc. 2.22 cents
0.4) cents out of 2.22 cents
O38 cents out of Ac.0.48 cents.
it Out 6 of thie two huts i Ravillavari Pali
yi.
Ay
y
, E ast by EK. Ramakrishnamea Naidu's land
tot
Boundaries of item No, i in S No. 79/3
Last by cattle path way g going to Bramhanakalva
West by Enugu Krishnama Naidu's lands
South by Enugu Krishnama Naidu's lands, and
North by Kadipati Chengama Neidt's fand
Boundaries for item No.2 in S.No, 7O/3
East by cattle path way going io Bramhanakalva vil! loge oe oe
West by Enugu Mangamma's lands ns
North oy Kilari Krishnama Naidu's lands
Sauth by Enugu Venkatrama Naidu's lands
Boundaries of ttem No.3 in.§ No. 37/3
Noria by Kamam Neelamma's lands
West by'Kasim.Kalva
East and South by y P. Panchavathi Naidu's lands-ang RB Venkatraina Naidu' °3 land
Boundaries of item No.4 and 5 in S.No.1713
West by caitle path way going to Bramhanakalva village
North by Baueu Krishnama Netdu's lends and
South ay Kandipati Chengama Naidu's land
Boundaries of item No.6 in 8. No. 17 2/3
fast by ELK Ramakrishnama-Naidu's lane
West by eattle path wayleading to Bramhanakalva village
North by Enugu Venkatrama Naidu's land and .
south by Enugu Vengamma's land --
Boundaries. of item No.? in S.No. 122/9
East and South by Kanakamma's land
West by Bramhanakalva cat's path way and
North by one Kanakamma's land
Boundaries: of item No.8
East by thatched duit of ¥. Engamme |
-- West are-Kanakamma's danéls
North: By Enugu Venkatrama Naidu's vacant site anc
South by Rangaiah Neidu's house
Boundartes of item No.9
East by lane
West by BE. Rangaiah Naidy's thatched hut
North dy £. Venkatrama Naidu's vacant siteand
south. by E. Rangaiah Natau's house
BSCHEDULE :
dn Citittoor district-Chandragiri igiug Thim minaldupalem village accounts
ftemr Na. Sy.Na, weidry Extent
I. 227 Dry J.4 cents with Kasirai.katnam
Gunaubar! & electric pumpset
226 do £53 cents
229%] alo O35 cents} amended as per
22e/2 go 0.3) ce nts) Orders in fd 633/07
23) do 0.532 cents
340 Go. O.36 cents
i4 :
_ do _ 328 cents,
: do BAB Cente out of 1.53 cents &
= fo do OOF cents: out of F 19. cents: oe
2. oe dO BB Cents out of 0:92 'cents nT
| dO 0. OF cents Outof L75-cents
do 12.17 cents out of 30.50 cents
Boundaries of item No.1
asi by P. Parthasarathi} Vaidu's lands
'est by the forest lands ~
Seth by Tirupati to: Karakembadi road
Nortlr y reserved fores St
Line "Tandls 'purchased by TI himmapuram: Raya reddy under sale deer, dt. S-3+
1979 and the lands. purchased by Kalathisu Raghunadah. reddy under regd. sale
deed ar Ode b 979 are -exciuded from the tanieds within these: boundaries value at
Rs, 50,0804
22h/2. ary 1.43 cents
£22h) da: 0.87 cents
2247 (lay doe 06. GZ cents ame
nded as. per. Coded, O39/
22 422A 'dO:
| 2o9/t Lda 0.33
. 2291/2 os do OFT cenis famended-as per ld 639/07 |
6.535 cents dated 12-7-07)
'Boundaries f for. ven N No.2
Extent
diy 7.00 cents out of 12.17 cents
do O25 cents
; dio G29 cenis out of 0.27 cents
_ Boundaries of item No.3
- Be at bese P Parthasar ath Na fate' 'g behets
G "SCHEDULE
ln Chittoor districk: Chandragirs i talug-Thimminaidupalem village accounts
eit) dry | 43 cents
Lie ado 3.42 cents
Boundaries. of. Cschedule
" nse
be
rn
iN
JN i
ae
DSCHEDULE - EB
two bullocks .
One buffalo
BSCHEDULE
ITEM (Regd. sale deed, ds 26-4-19 96/doe No. 7#0. in favour of I" plaintiff.
Chittoor district, Sri Balaji re gistration district, Tirupati, Renigunta sub districr,
Tirupati urban manda! No.27, Thimeninaidupalem group and: village accounts "we
S.No.231/1 house site to an extent ofA As.0 O12 vECE nts. 8H. Q. 950)
605 sqyds out-of
0.25 cents. |
Boundaries
East 18 ft road
West sites of Doraswamy reddy, R.Siddappa and D. Venkatadri
North site sold by M.Parvathamma in S.No.221/1 to S: ima Bindu
South | Tirupati-Rarakambadi road, 2d
Value .. Rs. 13.3.1, 000/-
2 TEM (Regd. sale deed, di26- 4.1999/doe No.7 4f in favour. oy 2" Plaintiff)
Chittoor district, Sri Balaji registration district, Tirupati, Renigunta sup chsirict,
'Virupati urban manda! No.2?7., Thimminaidupalem grop and ee accounts wet
o.No.229/1 house site to an extent of Ac.0.12 % cents (H.0.050) or sq. yds out of
0.35 cents and shed and electric service connection,
Boundaries
East 18 ft roa
West _ sites of Doraswamy reddy, R.Siddappia and: D.Venkatadri
North ' sites.of Rajareddy and Raghava reddy
South site sold to S. Amruthavalil'in S.No22 1/1
Sdi-
ADVOCA HE FOR RESPONDENTS 13 & t4
TRUE COPY /}
You Namely:
1.
2.
a
ot
Kilari Ratna Naidu, S/o K. Srinivasulu Naidu, resident of Thimminaidupalem
Village, Akkarampalli Post, Tirupati Urban Mandal, Chittoor District.
Kilari Lakshmaiah Naidu, S/o kK. Srinivasulu. Naidu, resident of
_ Thimminaidupalem Village, Akkarampalli Post, Tirupati Urban Mandal, Chittoor
District.
K. Subrahmanyam, S/o.Rosaiah, are Resident of Thimminaidupalem Village,
Tirupati Urban Mandal, Chittoor District.
K. Bhaskaraiah, S/o Rosaiah, are Resident of Thimminaidupalem Village,
Tirupati Urban Mandal, Chittoor District.
Aipala Kasturi, W/o late Venkatramaiah, are Residing at D.No.5-256/8,
Ullipatteda, M_R.Palli Tirupati-z.
Y.B. Bapuji @ Y. Bala Suresh Bapuji, S/o late Jayaramaiah, are Residing at
D.No.5-256/8, Ullipatteda, M.R.Palli Tirupati-2.
Sadu Amruthavalll, W/o Sadu Venkateswara are residents of D.No.6-2-91, Flat
Nos. 201, 202, 2nd floor, Old M.H. Road, Bhavani Nagar, Tirupati.
Sadu Hima Bindu, W/o Ch. Sathish, Residing at 2015, Olivander Dr. Carry,
27519, North Carolina, USA Rep. by her GPA Sadu Harish, S/o Sadu
Venkateswara Prasad, are residents of D.No.6-2-91, Flat Nos. 201, 202, 2nd
floor, Old M.H. Road, Bhavani Nagar, Tirupati(RR 3 to 10 By RPAD)
are hereby restrained either by yourself! or by your servants, agents or assignees,
making any further constructions or raising structures or going on with any other activity
changing the nature of the property in respect of the plaint schedule properties
concemed to O.8.No.2 of 1975 on the file of the Court of learned Additional Senior Civil
Judge, Tirupati, pending further orders on this petition.
Given under my hand and the seal of this court, this the Monday the 26" day of
July, 2021.
Wy, I
ASSISTANT REGISTRAR
HIGH COURT
MVR.J
DATED:26/07/2021
ORDER
IANo. 1 OF 2021 IN CMA.No.173 of 2021 AD INTERIM INJUNCTION