Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act] NCT Delhi - Subsection Section 17(2)(ii) in Delhi Motor Vehicles Rules, 1993 (ii)the applicant was, at any time, the holder of a conductor's or a driving licence which has been cancelled for misconduct; or