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[Cites 0, Cited by 0] [Section 27(4)] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(4)(iii) in The Tamil Nadu Electricity Supply Code, 2004

(iii)The panel shall convene a meeting of its members to consider the comments of the STU, and if necessary at its discretion, invite and hear the person who made the suggestions for change and other interested persons and also the local authorities and tele-communication companies.