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State of Jharkhand - Section

Section 42 in Bihar Civil Court Staff (Class III and Class IV) Rules, 1992

42.

For appointment to the posts of Clerk Grade III, Stenographer Grade III and Typist Grade III, the minimum qualification shall be B.A., B.SC., B. Com. or equivalent degree of a recognised University.In addition, for Clerk Grade III, knowledge in Shorthand/type writing shall be an additonal qualification. For the post of Stenographer Grade III, a certificate in stenography from an institution recognised by the State of Bihar shall be an additional qualification.Qualification for recruitment of Class IV staff