Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 6 vs Nandan Auto Tech Ltd (Formerly Known As ... on 20 July, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.23 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 19506/2018
(Arising out of impugned final judgment and order dated 14-09-2017
in ITA No. 390/2016 passed by the High Court of Delhi At New Delhi)
PR. COMMISSIONER OF INCOME TAX 6 Petitioner(s)
VERSUS
NANDAN AUTO TECH LTD (FORMERLY KNOWN
AS M/S GARG FORGINGS AND CASTING LTD) Respondent(s)
(FOR ADMISSION and I.R. and IA No.84477/2018-CONDONATION OF DELAY
IN FILING)
Date : 20-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. A.N.S. Nadkarni, ASG
Ms. Swarupama Chaturvedi, Adv.
Mr. A.K. Srivastava, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Pranjal Srivastava, Adv.
For Mr. Subodh S. Patil, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
Pending applications, if any, stand disposed of.
(SUSHIL KUMAR RAKHEJA) (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.07.21 13:28:57 IST Reason: