Section 276C(1)(ii) in The Income Tax Act, 1961

[Cites 0, Cited by 10] [Section 276C(1)] [Section 276C] [Entire Act]

Union of India - Subsection

Section 276C(1)(ii) in The Income Tax Act, 1961

(ii)in any other case, with rigorous imprisonment for a term which shall not be less than three months but which may extend to three years and with fine.

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Union of India - Subsection

Section 276C(1)(ii) in The Income Tax Act, 1961