Section 404(b) in Chennai City Municipal Corporation Act, 1919
(b)in respect of offences falling under section 53 or section 73 of the [Chennai] [Substituted for the word 'Madras' by Tamil Nadu Act 28 of 1996.] City Police Act, 1888 ([Tamil Nadu] [Substituted for the word 'Madras' by the Tamil Nadu Adaptation Laws Order, 1969 as amended by the Tamil Nadu Adaptation of Laws (Second Amendment) Order, 1969.] Act III of 1888).]
