Section 16(2) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
(2)Each non-official member of the Committee shall be entitled to draw T.A. and D.A. for any journey performed by him in connection with the performance of his duties, at the rates admissible to non-official member of first class Government Committee under A.P.T.A. Rule.
